Section 30 in The Goa, Daman and Diu Chit Funds Act, 1973
30. Entry of transferee's name in the book.
- Every transfer made under section 27 or section 28 shall be entered by the foreman in the books of the chit forthwith and a true copy of such entry shall be filed by the foreman with the Registrar within fourteen days from the date of such entry.
