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[Cites 0, Cited by 1] [Section 30(3)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(3)(b) in Andhra Pradesh General Sales Tax Act, 1957

(b)fraudulently evades the payment of any tax, fee or other amount, not exceeding rupees one lakh, due from him under this Act;