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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(10)(e) in The Chhattisgarh Value Added Tax Act, 2005

(e)the Commissioner for reasons to be recorded in writing, is of the opinion that the registration certificate should be cancelled for any other reason;