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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(3)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-
(a)This assistance shall be given to a registered manual worker only once.
(b)The registered manual worker applying for assistance shall have no dues payable to the Board.