Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act] State of Uttar Pradesh - Subsection Section 36(3)(d) in The United Provinces Estates Act, 1920 (d)the legality, propriety or regularity of any permission granted under section 26 or any proceeding held under section 30, subsection (2);