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[Cites 0, Cited by 8] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Copyright Act, 1957

(3)If there is a difference of opinion among the members of the Copyright Board or any Bench thereof in respect of any matter coming before it for decision under this Act, the opinion of the majority shall prevail.Provided that where there is no such majority, the opinion of the Chairman shall prevail.