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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(41)(v) in The M.P. Bhumi Vikas Rules, 1984

(v)"Business building" means any building or part of a building which is used for transaction of business for the keeping of accounts and records for similar purposes and include doctor's service facilities, city halls, town halls, Court houses, record and references libraries, where principal function of these is transaction of public business and the keeping of books and records;