Supreme Court - Daily Orders
Shivraj Singh Chouhan vs Speaker Madhya Pradesh Legislative ... on 18 March, 2020
Bench: D.Y. Chandrachud, Hemant Gupta
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ITEM NO.1+13 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).439/2020
SHIVRAJ SINGH CHOUHAN & ORS. Petitioner(s)
VERSUS
SPEAKER MADHYA PRADESH LEGISLATIVE ASSEMBLY & ORS. Respondent(s)
(WITH IA No.45215/2020-EXEMPTION FROM FILING O.T. and IA
No.45214/2020-APPROPRIATE DIRECTIONS, APPLN.(S) FOR IMPLEADMENT]
WITH
Writ Petition(s)(Civil) No(s). 449/2020
(WITH IA No.46365/2020-EXEMPTION FROM FILING O.T.)
Date : 18-03-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mishra Saurabh, AOR
Mr. D.S. Parmar, Adv.
Ms. Vanshaja Shukla, Adv.
Ms. Anuja Pethia, Adv.
Ms. Sangeeta Joshi, Adv.
Mr. C.M. Patel, Adv.
Ms. Rohini Prasad Tiwari, Adv.
Mr. Dushyant Dave, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Rajesh Inamdar, Adv.
Mr. Javedur Rahman, Adv.
Mr. Pai Amit, AOR
Mr. Ali Asghar Rahim, Adv.
Mr. Nishanth Patil, Adv.
Mr. Rahat Bansal, Adv.
Ms. Jessica Khan, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
R-1
Signature Not Verified
Mr. Sunil Fernandes, AOR
Mr. Amit Bhandari, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2020.03.18
17:11:25 IST
Reason: Mr. Avishkar Singhvi, Adv.
Mr. Muhammad Ali Khan, Adv.
Ms. Nupur Kumar, Adv.
Mr. Prastut Dalvi, Adv.
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R-2 Mr. Kapil Sibal, Sr. Adv.
Mr. Vivek Tankha, Sr. Adv.
Mr. K.C. Kaushik, Adv.
Mr. Rahul Kaushik, AOR
Mr. Varun K. Chopra, Adv.
Mr. Vaibhav Srivastava, Adv.
Ms. Bhuvneshwari Pathak, Adv.
Mr. Ujjwal Prasad Sharma, Adv.
Mr. Nizam Pasha, Adv.
Mr. Prashant Shivrajan, Adv.
Mr. Rahul Khatri, Adv.
R-4 Ms. Suman Rani, DAG
Mr. Chanakya Sharma, Adv.
Ms. Tanvi Bhatnagar, Adv.
Mr. Harsh Parashar, AOR
Mr. Shashank Shekhar, Adv.
R-5 Mr. Tushar Mehta, SG
Mr. Kanu Agrawal, Adv.
Mr. Rajat Nair, Adv
Ms. Swati Ghildiyal, Adv.
Mr. Adit Khorana, Adv.
Mr. Manan Popli, Adv.
Mr. Shantanu Sharma, Adv.
Mr. Rajeev Ranjan, Adv.
Mr. Varun Chugh, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Digvijay Dam, Adv.
Mr. Rajesh Srivastava, AOR
State of Karnataka
Mr. K.M. Nataraj, ASG
Mr. Shubhranshu Padhi, Adv.
Mr. Manindra Pal Gupta, Adv.
Mr. Sharath, Adv.
applicant Mr. Maninder Singh, Sr. Adv.
Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Mr. M. Vinod Kr., Adv.
Rati Tandon, Adv.
Mr. Devansh, Adv.
Mr. Mahesh S., Adv.
applicant Mr. Anoop G Chaudhary, Sr. Adv.
Mr. Rajat Mittal, Adv.
Mr. Gurtej Pal Singh, Adv.
Mr. Shubham Sharma, Adv.
Mr. Rahul Khatri, Adv.
Mr. Prashant Sivarajan, Adv.
Mr. Ujwal Sharma, Adv.
M/S. Vkc Law Offices, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List the Writ Petitions tomorrow (19 March 2020) as part-heard matter.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER