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Supreme Court - Daily Orders

Shivraj Singh Chouhan vs Speaker Madhya Pradesh Legislative ... on 18 March, 2020

Bench: D.Y. Chandrachud, Hemant Gupta

                                                  1

     ITEM NO.1+13                          COURT NO.6                 SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)     No(s).439/2020

     SHIVRAJ SINGH CHOUHAN & ORS.                                     Petitioner(s)

                                                 VERSUS

     SPEAKER MADHYA PRADESH LEGISLATIVE ASSEMBLY & ORS. Respondent(s)

     (WITH IA No.45215/2020-EXEMPTION FROM FILING O.T. and IA
     No.45214/2020-APPROPRIATE DIRECTIONS, APPLN.(S) FOR IMPLEADMENT]

     WITH
     Writ Petition(s)(Civil) No(s). 449/2020
     (WITH IA No.46365/2020-EXEMPTION FROM FILING O.T.)

     Date : 18-03-2020 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)             Mr.   Mukul Rohatgi, Sr. Adv.
                                   Mr.   Mishra Saurabh, AOR
                                   Mr.   D.S. Parmar, Adv.
                                   Ms.   Vanshaja Shukla, Adv.
                                   Ms.   Anuja Pethia, Adv.
                                   Ms.   Sangeeta Joshi, Adv.
                                   Mr.   C.M. Patel, Adv.
                                   Ms.   Rohini Prasad Tiwari, Adv.

                                   Mr.   Dushyant Dave, Sr. Adv.
                                   Mr.   Devadatt Kamat, Sr. Adv.
                                   Mr.   Rajesh Inamdar, Adv.
                                   Mr.   Javedur Rahman, Adv.
                                   Mr.   Pai Amit, AOR
                                   Mr.   Ali Asghar Rahim, Adv.
                                   Mr.   Nishanth Patil, Adv.
                                   Mr.   Rahat Bansal, Adv.
                                   Ms.   Jessica Khan, Adv.

     For Respondent(s)             Dr.   Abhishek Manu Singhvi, Sr. Adv.
     R-1
Signature Not Verified
                                   Mr.   Sunil Fernandes, AOR
                                   Mr.   Amit Bhandari, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2020.03.18
17:11:25 IST
Reason:                            Mr.   Avishkar Singhvi, Adv.
                                   Mr.   Muhammad Ali Khan, Adv.
                                   Ms.   Nupur Kumar, Adv.
                                   Mr.   Prastut Dalvi, Adv.
                                    2

R-2                  Mr.   Kapil Sibal, Sr. Adv.
                     Mr.   Vivek Tankha, Sr. Adv.
                     Mr.   K.C. Kaushik, Adv.
                     Mr.   Rahul Kaushik, AOR
                     Mr.   Varun K. Chopra, Adv.
                     Mr.   Vaibhav Srivastava, Adv.
                     Ms.   Bhuvneshwari Pathak, Adv.
                     Mr.   Ujjwal Prasad Sharma, Adv.
                     Mr.   Nizam Pasha, Adv.
                     Mr.   Prashant Shivrajan, Adv.
                     Mr.   Rahul Khatri, Adv.

R-4                  Ms.   Suman Rani, DAG
                     Mr.   Chanakya Sharma, Adv.
                     Ms.   Tanvi Bhatnagar, Adv.
                     Mr.   Harsh Parashar, AOR
                     Mr.   Shashank Shekhar, Adv.

R-5                  Mr.   Tushar Mehta, SG
                     Mr.   Kanu Agrawal, Adv.
                     Mr.   Rajat Nair, Adv
                     Ms.   Swati Ghildiyal, Adv.
                     Mr.   Adit Khorana, Adv.
                     Mr.   Manan Popli, Adv.
                     Mr.   Shantanu Sharma, Adv.
                     Mr.   Rajeev Ranjan, Adv.
                     Mr.   Varun Chugh, Adv.
                     Mr.   Bhuvan Kapoor, Adv.
                     Mr.   Digvijay Dam, Adv.
                     Mr.   Rajesh Srivastava, AOR

State of Karnataka
                     Mr.   K.M. Nataraj, ASG
                     Mr.   Shubhranshu Padhi, Adv.
                     Mr.   Manindra Pal Gupta, Adv.
                     Mr.   Sharath, Adv.

applicant            Mr. Maninder Singh, Sr. Adv.
                     Mr. Arjun Garg, AOR
                     Mr. Aakash Nandolia, Adv.
                     Mr. M. Vinod Kr., Adv.
                     Rati Tandon, Adv.
                     Mr. Devansh, Adv.
                     Mr. Mahesh S., Adv.

applicant            Mr. Anoop G Chaudhary, Sr. Adv.
                     Mr. Rajat Mittal, Adv.
                     Mr. Gurtej Pal Singh, Adv.
                     Mr. Shubham Sharma, Adv.
                     Mr. Rahul Khatri, Adv.
                     Mr. Prashant Sivarajan, Adv.
                     Mr. Ujwal Sharma, Adv.
                     M/S. Vkc Law Offices, AOR
                           3




 UPON hearing the counsel the Court made the following
                        O R D E R

Arguments heard in part.

List the Writ Petitions tomorrow (19 March 2020) as part-heard matter.




 (SANJAY KUMAR-I)                     (SAROJ KUMARI GAUR)
    AR-CUM-PS                            COURT MASTER