Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 416] [Entire Act] State of Bihar - Subsection Section 416(b) in Civil Court Rules of the High Court of Judicature at Patna (b)In the case of money orders the number of the suit and other necessary particulars shall be entered in the coupon which is now attached to all money orders.