Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(3) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962 (3)In the case to which the provisions of clauses (i) and (ii) do not apply that amount shall be payable to the persons legally entitled to it.
