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State of Uttar Pradesh - Section

Section 80 in The U.P. Narcotic Drugs Rules, 1986

80. Inspection of licensed premises.

- Any officer of the Excise Department not below the rank of Inspector may enter and inspect at any time by day or by night any place in which any licensee or permit-holder carries on the manufacture or stores or sells any narcotic drugs and may seize the narcotic drugs which the licensee of permit-holder manufactures, stores or sells in contravention of any provision of the Act or the Rules framed thereunder or the conditions of his licence or permit.