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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(7)(b) in Himachal Pradesh Prevention of Beggary Act, 1979

(b)in the place to which he/she may have gone as a result of the inducement or to which he/she is taken or caused to be taken or an attempt to take him/her is made.