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State of Bihar - Section

Section 11 in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

11. Rescission and saving.

- The Bihar Sugarcane (Distribution and Movement Control) Order, 1966, published under Government of Bihar, Department of Co-operation and Sugarcane (Sugarcane Section) Notification No. 1027, dated the 20th April, 1966, is hereby rescinded:Provided that notwithstanding such rescission, any Order made, notification issued, right accrued, penalty incurred or anything done or deemed to have been done in pursuance of the order so rescinded, shall be deemed to have been made, issued, incurred or done under the corresponding provisions of this Order.Form AForm of Application[Under clause 4(1) of the Bihar Sugarcane (Distribution and Movement Control) Order, 1966]Form of application for grant or renewal of licence of Power Crusher/Gur or Khandsari units, for the licensing year.....