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State of Nagaland - Section

Section 134 in Nagaland Excise Rules

134. Materials to be of good quality, samples to be furnished for examination of analysis and destruction of bad quality of materials.

- The materials used, the spirit outturned and the water employed for setting up wash or reducing, the spirit must be of good quality and a licence holder shall furnish such samples of the materials used in distillation, the yeast (if any) employed, the wash set up, the water used and the spirit out-turned, as may be directed by the Deputy Commissioner for purposes of analysis, and any materials, wash or spirit declared to be of bad quality may be destroyed.