Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 20 in The M.P. Bhoj (Open) University Adhiniyam, 1991

20. The Finance Committee.

(1)The constitutions, powers and functions of the Finance Committee shall be prescribed by the Statutes.
(2)No decision involving financial implications shall be taken by any authority of the University without prior concurrence of the Finance Committee.