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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3)(d) in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973

(d)by duly elected President or Secretary if the application is for or on behalf of a club. The application shall mention the registration number and address of the club along with the name and address of its President and Secretary.