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Telangana High Court

Telangana Mrf Tyre Workers Union, vs The State Of Telangana And 4 Others on 12 July, 2023

  HONOURABLE SRI JUSTICE C.V. BHASKAR REDDY

             WRIT PETITION No.8211 of 2023

ORDER:

Sri Bathini Komuraiah, learned counsel representing Sri Chikkudu Prabhakar, learned counsel for the petitioners, seeks permission of this Court to withdraw the writ petition.

Permission is accorded.

Accordingly, the writ petition is dismissed as withdrawn. No costs.

Miscellaneous applications, pending if any, shall stand closed.

______________________________ C. V. BHASKAR REDDY, J Date: 12.07.2023 ES