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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Gujarat - Subsection

Section 127(2)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)a toll on animals and vehicles [***] [The words and figures 'other than motor vehicles or trailers, save as provided in section 14 of the Bombay Motor Vehicles Tax Act, 1935' were deleted by Bombay 65 of 1958, Section 25, Third Schedule] entering the City;