Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 (3)The view Committee shall regulate its own procedure for discharging the functions under this section.
