Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(b) in The Haryana Board of School Education Act, 1969 (b)of any defect or irregularity in [nomination] [See for sub-section (2) by Haryana Act 2 of 1970.] or co-option of a person acting as a member thereof, or
