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State of Tamilnadu - Section

Section 105 in The Coimbatore City Municipal Corporation Act, 1981

105. Security for performance of contracts.

- Subject to such rules as may be made by the Government in this behalf, the Commissioner shall take sufficient security for the due performance of every contract into which he enters after a tender has been accepted, and may take security for the due performance of any other contract into which he enters under this Act.Establishment