Allahabad High Court
U.P.Rajya Sadak Parivahan Nigam Thru ... vs Parasnath And 3 Others on 19 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 909 of 2007 Petitioner :- U.P.Rajya Sadak Parivahan Nigam Thru Regional Manager Respondent :- Parasnath And 3 Others Petitioner Counsel :- Adnan Ahmad Respondent Counsel :- Pankaj Pathak Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora J. Let Lower Court's record be summoned. List thereafter for hearing. Order Date :- 19.1.2010 kkb/