Section 2(1)(u) in Haryana Co-operative Societies Act, 1984

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State of Haryana - Subsection

Section 2(1)(u) in Haryana Co-operative Societies Act, 1984

(u)``weaker section'' means -

(i)agricultural labourers, marginal farmers and small farmers, as defined in section 2 of the Haryana Relief of Agricultural Indebtedness Act, 1976;

(ii)members of Scheduled Castes and such other economically and socially backward or neglected persons as the Government may, from time to time, specify in this behalf.

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State of Haryana - Subsection

Section 2(1)(u) in Haryana Co-operative Societies Act, 1984