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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Telangana - Subsection

Section 274(1)(b) in Telangana Panchayat Raj Act, 2018

(b)any school, hospital, dispensary, vaccination station, choultry or other institution maintained by, or under the control of any Gram Panchayat, Mandal Praja Parishad or Zilla Praja Parishad and any records, registers or other documents kept in such institution;