Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Telangana - Subsection Section 36(1) in Telangana Public Conveyances Act, 1956 (1)All property left in any public conveyance shall be forthwith deposited by the licensee or the driver of such conveyance at the nearest police station.
