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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(2)The Commissioner may direct that the determination shall not affect the liability of any person under this Act, in respect of the period prior to the determination.