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Delhi High Court - Orders

Walmart Apollo, Llc vs Jyothy Labs Limited on 4 February, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~17
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 577/2024 & I.A. 33399/2024
                                    WALMART APOLLO, LLC                                                                    ....Plaintiff
                                                                  Through: Ms. Ekta Sarin, Mr. Akshay
                                                                  Bhardwaj and Ms. Vanshika Arora, Advocates.

                                                                  versus

                                    JYOTHY LABS LIMITED                                                    .....Defendant
                                                 Through:                             Ms. Yashi Agrawal, Advocate.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER
                          %                                       04.02.2026
                               List on 15.04.2026.


                                                                                                                    JYOTI SINGH, J
                          FEBRUARY 4, 2026/AK




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:38:18