Delhi High Court - Orders
Walmart Apollo, Llc vs Jyothy Labs Limited on 4 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 577/2024 & I.A. 33399/2024
WALMART APOLLO, LLC ....Plaintiff
Through: Ms. Ekta Sarin, Mr. Akshay
Bhardwaj and Ms. Vanshika Arora, Advocates.
versus
JYOTHY LABS LIMITED .....Defendant
Through: Ms. Yashi Agrawal, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.02.2026
List on 15.04.2026.
JYOTI SINGH, J
FEBRUARY 4, 2026/AK
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:38:18