Madhya Pradesh High Court
M/S Anoop Traders Nowgong vs The State Of Madhya Pradesh on 31 March, 2026
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-49870-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 49866 of 2025
(YASH TRADERS THROUGH ITS PROPRIETOR UTKARSH TIWARI Vs THE STATE OF MADHYA PRADESH
AND OTHERS )
WP/49867/2025, WP/49870/2025
Dated : 31-03-2026
Shri Mukesh Agrawal - Advocate for the petitioner.
As a last opportunity, two weeks' time is granted to the respondents to
file reply.
List immediately after two weeks.
(VIVEK RUSIA) (PRADEEP MITTAL)
JUDGE JUDGE
ak
Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 01-04-2026
11:23:23