Madhya Pradesh High Court
Narayan Sharma vs The State Of Madhya Pradesh on 30 January, 2019
1 CRR-63-2019 The High Court Of Madhya Pradesh CRR-63-2019 (NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 30-01-2019 Parties through their counsel. As prayed by learned counsel for the applicant, list after two weeks.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE neetu NEETU SHASHANK 2019.02.01 10:08:40 -08'00' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'