Gujarat High Court
Stup vs Ahmedabad on 24 October, 2008
Author: M.R. Shah
Bench: M.R. Shah
Gujarat High Court Case Information System
Print
IAAP/39/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN.
UNDER ARBITRATION ACT No. 39 of 2008
=========================================================
STUP
CONSULTANTS PVT LTD - Petitioner(s)
Versus
AHMEDABAD
MUNICIPAL CORPORATION - Respondent(s)
=========================================================
Appearance
:
MR
DC DAVE for
Petitioner(s) : 1,
None for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE M.R. SHAH
Date
: 24/10/2008
ORAL
ORDER
Time to pay process fees is granted upto 6th November, 2008, failing which, application would be dismissed for non-prosecution automatically without referring the matter to the Court.
( M.R. SHAH, J. ) syed/ Top