Madhya Pradesh High Court
Sourabh Agrawal vs The State Of Madhya Pradesh on 1 March, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22164 of 2022 (SOURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-03-2023 None for the applicant.
Adjourned.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2023.03.03 17:03:36 IST