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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6)(c) in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018

(c)any Primary School, Matriculation School, Anglo- Indian School or Oriental School including minority school established and administered under clause (1) of article 30 of the Constitution of India whether receiving aid from out of the State Fund or not; or