Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(i) in Kerala Goods and Services Tax Rules, 2017

(i)place of supply along with the name of state and its code, in case of a supply in the course of inter-state trade or commerce;