Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 766 in Bihar Education Code, 1961 766. The Bihar Bashtra Bhasha Parishad. - The following is the text of Rules for the Bihar Rashtra Bhasha Parishad.(Government notification no. 5556, dated the 21st November, 1959.)
