Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of West Bengal - Subsection Section 66(5) in Police Regulations, Calcutta, 1968 (5)Directing the Fire Brigade to the fire. - Police officers shall at once be directed to the various turnings from the main road, so that they may direct the Fire Brigade to the fire.
