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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Constitution Subarticle

Section 4(2)(b) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

(b)the expression "rights", in relation to an estate shall include any rights vesting in a proprietor, sub-proprietor, under-proprietor, tenure-holder or other intermediary and any rights or privileges in respect of land revenue."