Section 14 in The Companies (Temporary Restrictions On Dividends) Act, 1974
14. Section 637 A of Act 1 of 1956 . to apply. Every approval referred to in this Act shall be obtained on an application made to the Central Government and the provisions of section 637A of the Companies Act, 1956 , shall apply to every such application as if such application were an application under the Companies Act, 1956 .
