Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 182 in The Air Force Act, 1950

182. Release on suspension.—

Where a sentence is suspended under section 180, the offender shall forthwith be released from custody.