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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Lakshadweep - Subsection

Section 32(5) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(5)The Appellate Tribunal shall ordinarily have sittings at its headquarters and at such places as the Chairperson may by general or special order specify.