Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(3) in Gujarat Surviving Alienations Abolition (Amendment) Act, 1965

(3)The foregoing provisions of this section shall cease to apply to an alienee who fails to make an application for compensation under section 15 within the period prescribed therefor.".