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[Cites 0, Cited by 0] [Section 47(12)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(12)(d) in The M.P. Civil Services (Pension) Rules, 1976

(d)The Head of Office shall, on receipt of the said Form 3 paste it in the service book of the Government servant concerned and acknowledge receipt of the said Form 3 and all further communication received from the Government servant in this behalf.