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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(7)(7) in The M.P. Housing Board Accounts Rules, 1991

7.1.2Expenditure on staff of the Housing Board deployed on work of the Nodal Agency shall be accounted for under a distinct minor head below the administration major head. Service charges recoverable by the Board from the Nodal Agency shall be set off against this expenditure and the resultant loss or gain transferred to Income and Expenditure Account.