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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(2) in The Maharashtra Universities Act, 1994

(2)The Finance and Accounts Officer shall thereafter forward copies of financial estimates as approved by the Management Council [and Senate] [These words were inserted by Maharashtra 55 of 2000, section 58.] to the Chancellor, Maharashtra State Council for Higher Education and the State Government.