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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2)(c) in The Maharashtra Tax on Sale of Electricity Act, 1963

(c)prescribe the form of books of account to be kept and the times at which and the form in which, the returns required by section 6 shall be submitted;