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[Cites 0, Cited by 0] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(1) in Income Tax Rules, 1962

(1)The assessee undertaking agricultural extension project shall maintain separate books of account of the agricultural extension project notified under sub-section (1) of section 35CCC, and get such books of account audited by an accountant as defined in the Explanation below sub-section (2) of section 288.