Supreme Court - Daily Orders
Ozone Projects Private Limited vs Haresh Bathija on 10 September, 2024
ITEM NO.1735 COURT NO.10 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1472/2024 in MA1353/2022 in C.A. No.
5656/2021
OZONE PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
HARESH BATHIJA & ANR. Respondent(s)
(IA No. 111466/2024 - RECALLING THE COURTS ORDER)
Date : 10-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.V.N. BHATTI
[IN CHAMBER]
For Petitioner(s) Mr. Anish R. Shah, AOR
For Respondent(s) Mr. Prateek K Chadha, AOR
Mr. Sreekar Aechuri, Adv.
Mr. Arjun Nayyar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Sreekar Aechuri, learned counsel for the respondent. Order on the prayer for releasing the suitors fund is deferred by two weeks.
List the matter after two weeks.
(SNEHA) (POOJA SHARMA)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Vijay Kumar
Date: 2024.09.12
13:46:36 IST
Reason: