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Supreme Court - Daily Orders

Ozone Projects Private Limited vs Haresh Bathija on 10 September, 2024

     ITEM NO.1735                               COURT NO.10               SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Miscellaneous Application No. 1472/2024 in MA1353/2022 in C.A. No.
     5656/2021

     OZONE PROJECTS PRIVATE LIMITED                                     Petitioner(s)

                                                    VERSUS

     HARESH BATHIJA & ANR.                                              Respondent(s)

     (IA No. 111466/2024 - RECALLING THE COURTS ORDER)

     Date : 10-09-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.V.N. BHATTI
                                               [IN CHAMBER]

     For Petitioner(s)                 Mr. Anish R. Shah, AOR

     For Respondent(s)                 Mr. Prateek K Chadha, AOR
                                       Mr. Sreekar Aechuri, Adv.
                                       Mr. Arjun Nayyar, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard Mr. Sreekar Aechuri, learned counsel for the respondent. Order on the prayer for releasing the suitors fund is deferred by two weeks.

List the matter after two weeks.

     (SNEHA)                                                            (POOJA SHARMA)
     SENIOR PERSONAL ASSISTANT                                       COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Vijay Kumar
Date: 2024.09.12
13:46:36 IST
Reason: