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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Andhra Pradesh - Subsection

Section 62(4)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(b)Set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.