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Madhya Pradesh High Court

Netrapal Singh Rajput vs Smt. Rakhi on 25 April, 2016

CRR.N0.411/2016

25.04.2016

Shri R.K.Jain, learned counsel for the appellant.
Let notices on I.As.No.34ll/20l6 and 3412/2016 be
issued to the respondent on payment of process fee within

ten days, returnable after six weeks. (M.C.Garg) Judge AK/-