Madhya Pradesh High Court
Netrapal Singh Rajput vs Smt. Rakhi on 25 April, 2016
CRR.N0.411/2016 25.04.2016 Shri R.K.Jain, learned counsel for the appellant. Let notices on I.As.No.34ll/20l6 and 3412/2016 be issued to the respondent on payment of process fee within
ten days, returnable after six weeks. (M.C.Garg) Judge AK/-