Supreme Court - Daily Orders
Anil Kumar Gupta vs The State Of Bihar on 27 September, 2019
Bench: N.V. Ramana, Sanjiv Khanna
SLP(Crl.)No.8764/19 1
ITEM NO.25 COURT NO.3 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).8764/2019
(Arising out of impugned final judgment and order dated 20-08-2019
in CRLA No.4/2018 passed by the High Court of Judicature at Patna)
ANIL KUMAR GUPTA Petitioner(s)
VERSUS
THE STATE OF BIHAR & ANR. Respondent(s)
IA No.134666/2019 - EXEMPTION FROM FILING O.T.
Date : 27-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Neeraj Shekhar, AOR
Mr. Animesh Kumar, Adv.
Mr. Sumit Kumar, Adv.
Mr. Ashutosh Thakur, Adv.
Miss Ekta Bharati, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and carefully perused the record.
Issue notice.
The petitioner is directed to deposit Rs.23,76,000/- (Rupees twenty three lacs seventy six thousand only) in the Registry of this Court.
Learned counsel for the petitioner made a request that his client may be granted two months’ time to deposit the aforesaid Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.09.28 13:10:19 IST amount. We accordingly grant two months’ time to the petitioner to Reason:
deposit the aforesaid amount in the Registry of this Court.
…………………...2/-SLP(Crl.)No.8764/19 2
The interim protection granted to the petitioner by this Court vide order dated 16-09-2019 shall continue till such time.
The Registry is directed to deposit the above-mentioned amount in a short-term fixed deposit receipt in a nationalised bank, which shall be renewed from time to time.
If the petitioner fails to deposit the above-mentioned amount within the time stipulated hereinabove, the special leave petition stands dismissed without further reference to the Court.
(SATISH KUMAR YADAV) (RAJ RANI NEGI)
AR-CUM-PS ASSISTANT REGISTRAR