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State of Punjab - Section

Section 3 in New External Development Charges Policy (In short New EDC Policy), 2004

3.

The basic rates of EDC as applicable to various Cities/Towns/Other areas shall be :-
(i) For Corporation Towns (and within 15 Kms. of its periphery) Rs. 3,50,000/- per gross acre
(ii) 'A' class Municipal Towns (and within 5 Kms. of its periphery) Rs. 2,50,000/- per gross acre
(iii) Other cities/towns and other areas (and within 5 Kms. of itsperiphery) Rs. 1,50,000/- per gross acre
(iv) Commercial/Group Housing/Complexes Rs. 5,00,000/- per gross acres
In case a colony falls within the periphery of Municipal Corporation and Municipal Council as mentioned above, the Higher of the two rates shall be applicable.