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[Entire Act]
State of Punjab - Section
Section 3 in New External Development Charges Policy (In short New EDC Policy), 2004
3.
The basic rates of EDC as applicable to various Cities/Towns/Other areas shall be :-| (i) | For Corporation Towns (and within 15 Kms. of its periphery) | Rs. 3,50,000/- per gross acre |
| (ii) | 'A' class Municipal Towns (and within 5 Kms. of its periphery) | Rs. 2,50,000/- per gross acre |
| (iii) | Other cities/towns and other areas (and within 5 Kms. of itsperiphery) | Rs. 1,50,000/- per gross acre |
| (iv) | Commercial/Group Housing/Complexes | Rs. 5,00,000/- per gross acres |